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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(1)(g) in The Coal Mines Regulations, 2017

(g)while persons are being lowered or raised in the shaft, the winding engineman shall not drive the engine at a speed higher than that fixed by the manager for man-riding purposes and approved by the Regional Inspector;