Bombay High Court
Ultra Tech Cement Limited, Nagpur vs The Union Of India, Thr. The Secretary, ... on 27 June, 2023
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 934 OF 2022
In
STAMP NO. OF
Ultra Tech Cement Limited, Nagpur ....PETITIONER
V/S
The Union Of India, Thr. The Secretary, ....RESPONDENT
Ministry Of Finane Department Of Revenue, New Delhi And Ors M. ANILKUMAR SHANKARLAL for Petitioner (FOR R 1 TO 4) for Respondent CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE MRS. JUSTICE VRUSHALI V. JOSHI, JJ DATE : 27th June, 2023 P.C. :
S.O. TO 04/07/2023.
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