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Bombay High Court

Ultra Tech Cement Limited, Nagpur vs The Union Of India, Thr. The Secretary, ... on 27 June, 2023

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 934 OF 2022
                              In
                        STAMP NO. OF

 Ultra Tech Cement Limited, Nagpur            ....PETITIONER
             V/S
 The Union Of India, Thr. The Secretary,   ....RESPONDENT

Ministry Of Finane Department Of Revenue, New Delhi And Ors M. ANILKUMAR SHANKARLAL for Petitioner (FOR R 1 TO 4) for Respondent CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE MRS. JUSTICE VRUSHALI V. JOSHI, JJ DATE : 27th June, 2023 P.C. :

S.O. TO 04/07/2023.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 27/06/2023 ::: Downloaded on - 28/06/2023 22:37:04 :::