Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] State of Kerala - Subsection Section 6(2)(b) in Kerala Ancient Monuments and Archaeological Sites and Remains Act, 1968 (b)the custody of the monument and the duties of any person who may be employed to watch it;