Section 382 in Bihar Education Code, 1961

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- The, standard cost of a school is made up of the following items :-

(a)A lump sum for the cost of the teaching staff calculated as follows :-

For four classes school.

			Basic pay.	Monthly.	Annual increment.
(a) -			Rs.	Rs.	Rs.
	(i)	For a Headmaster or Principal ..	*175	175	10
	(ii)	For two trained graduates including one Physical instructor ....	100	200	10
	(iii)	For two untrained graduates or I.A., C.T. .. ..	70	140	6
	(iv)	For one Acharya .. ..	*70	70	3
	(v)	For one trained Matric or untrained I.A .. .. ..	50	50	2
(b)	For a clerk .. .. .. ..	45	45	2
(c)	For two menials .. .. ..		55	..
(d)	For repairs to building .. .. ..		50	..
(e)	For Prize and Library .. ..		25	..
(f)	Allowance to Librarian .. ..		10	..
(g)	For other contingencies .. .. ..		30	..
(h)	Provident Fund (one thirty-second of the expenditure onsalary),
(i)	For taxes .. ..	(Actual sum payable).

For six classes school.

				Monthly.	Annual increment.
(a) -				Rs.	Rs.
	(i)	For Pincipal	..	..	*200	10
	(ii)	For two trained graduates including Physical Instructor	..	..	200	10
	(iii)	For three untrained graduates or I.A., C.T.	..	..	210	9
	(iv)	For one Acharya	..	..	70	3
	(v)	For three trained Matric or untrained I.A.	..	..	150	6
(b)	For a clerk	..	..	45	2
(c)	For two menials	..	..	55	..
(d)	For repairs to building	..	..	50	..
(e)	For Prize and Library	..	..	25	..
(f)	Allowance to Librarian	..	..	10	..
(g)	For other contingencies	..	..	30	..
(h)	For Provident Fund (one thirty-second of the expenditure onsalary)	..	..	..	..
(i)	For taxes	..	..	(Actual sum payable).

* Now see new scale of pay.(G.O. no. 1990, dated the 21st May, 1959.)

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