Calcutta High Court (Appellete Side)
West Bengal State Election Commission vs The State Of West Bengal & Ors on 7 August, 2014
Author: Debasish Kar Gupta
Bench: Debasish Kar Gupta
1
07.08.2014
srm
W.P. No. 18019 (W) of 2014
With
CAN 7083 of 2014
West Bengal State Election Commission
Versus
The State of West Bengal & Ors.
Mr. L.C. Bihari,
Ms. Anamika Pandey,
Ms. Amrita Pandey
...For the Petitioner.
Mr. Abhratosh Majumder,
Mr. Amitesh Banerjee
...For the State.
Mr. Raja Saha
...For the Respondent No.6.
On the joint prayer made on behalf of the learned Advocate appearing for the petitioner and the State‐respondents, the hearing of this matter stands adjourned to September 10, 2014 and this matter will appear in the Daily Supplementary Cause List on that date under the heading "For Orders" on "Top".
( Debasish Kar Gupta, J. )