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[Cites 0, Cited by 0] [Section 235] [Entire Act]

State of West Bengal - Subsection

Section 235(1) in The West Bengal Motor Vehicles Rules, 1989

(1)Every motor vehicle, having seating capacity of not more than five persons inclusive of the driver used for the carriage of passengers, other than a motor car, shall have the steering control on the right hand side of the vehicle.