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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(a) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(a)by posting copies of the proclamation at his court house, at the tahsil building and at some conspicuous place in or near the village in which the estate or estates are situate, and