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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Himachal Pradesh - Subsection

Section 33(1)(a) in Himachal Pradesh Societies Registration Act, 2006

(a)the records, register or the books of accounts of a Society are likely to be tampered with or destroyed and the funds and the property of a Society are likely to be misappropriated or misapplied; or