Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Rajasthan - Subsection Section 49(9) in First Statutes of the University of Udaipur (9)When the list has been scrutinised by the Screening Committee, it will prepare a list of candidates to be called for interview or considered in absenting by the Selection Committee.
