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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Goa - Subsection

Section 18(1)(a) in The Goa Health Services Development Act, 2008

(a)all monies received by the Corporation by way of grants, subventions, loans, advances or otherwise from the Government or Financial Institutions or other Corporate Bodies;