Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 21(1)(b) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(b)adequate number of maps prepared showing the area of activity or area of supply as specified in the licence;