Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(1) in The Orissa Vaccination Act, 1960 (1)Inoculation, that is to say, any operation performed with the object of producing the disease of smallpox in any person by means of various matter, either maliciously or for the purpose of immunisation, shall be prohibited.
