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State of Haryana - Section

Section 55 in The Punjab Distillery Rules, 1932

55.

All pipes and covered drains shall be coloured with a colour indicating the purposes for which they are used, as follows:If intended for the conveyance of wash green; if for the conveyance of spirit, red; if for the conveyance of water or steam, white; if for the conveyance of [spent-wash, yellow] [Substituted vide Notification No. G.S.R. 28/P.A. 1/14/Ss. 21 and 59/95, dated 15.1.1995.]; if for the conveyance of gas (or electric wires) used for the purposes of illumination or power, black; if for the conveyance of molasses, blue.Locks