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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 17(1)(f) in Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998

(f)The public announcement shall also contain the detailed methodology of the book-building process, the manner of acceptance, the format of acceptance to be sent by the pursuant to the public announcement and the details of bidding centres.