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State of Odisha - Section

Section 8 in The Orissa Court-Fees Rules, 1948

8. No discount on stamps of more than Rs. 50.

- No discount shall be allowed on purchase of any stamp of which the value is more than fifty rupees.[Exception. - Stamps of value exceeding Rs. 200 out not exceeding Rs. 300 may be sold at Orissa High Court for use in that Court only by vendors specially licensed by the Collector of Cuttack in that behalf, they shall receive discount at the rate of 0.80 np. per cent, in respect of such stamps.] [Vide Government of India Law Department - Notification No. 10051-J-D/30.10.1967.]