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[Section 22]
[Entire Act]
State of Uttar Pradesh - Subsection
Section 22(1) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015
| (a) | the Principal Secretary/Secretary to theGovernmentof Uttar Pradesh, Medical Education Department; | - Chairperson |
| (b) | the Principal Secretary/Secretary to theGovernmentof Uttar Pradesh, Finance Department, or hisnomineenot below the rank of the Special Secretary; | - Member |
| (c) | the Director; | - Member |
| (d) | the Chief Medical Superintendent of theInstitute; | - Member |
| (e) | the Finance Officer | - Member Secretary |