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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(o) in The Haryana Clinical Establishments (Registration and Regulation) Act, 2014

(o)"to stabilize" (with its grammatical variations and cognate expressions) with respect to an emergency medical condition specified in clause (e) means to provide such medical treatment/ First-Aid as per the best available resources in a clinical establishment with indoor facility and if so required, refer the individual to a suitable clinical establishment.