Section 5(4) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000
(4)If at an election held under sub-section (2) or (3), the President or the member in any territorial constituency is not elected, fresh election shall be held in the same manner as specified in sub-section (2) or (3), as the case may be:Provided that the Government may, for the reasons to be recorded in writing, from time to time, postpone the election.
