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[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 100(5) in Arunachal Pradesh Municipal Act, 2007

(5)The manner of submission of resignation by the Chairperson or any other member, and the manner of filling up of a casual vacancy in the office of a member, of the Municipal accounts Committee shall be such as may be prescribed.