Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 74 in Kerala Municipality Building Rules, 1999 74. Area and floor restrictions. (1)Total plinth area of the building shall not exceed 50 Sq. mts.(2)Number of floors shall be limited, to two and a staircase room.
