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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Maharashtra - Subsection

Section 44(b) in Maharashtra Factories Rules, 1963

(b)
(i)the cooled drinking water shall be supplied in every canteen, lunch room and rest-room and also at conveniently accessible points throughout the factory which for the purpose of these rules shall be called "Water Centres";
(ii)at least one such centre shall be provided on each floor if the factory has more than one floor;