Supreme Court - Daily Orders
K. Manjunatha Rao vs D.K. Rangaswamy . on 7 August, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.52 COURT NO.5 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC 9182-9185/2015
(Arising out of impugned final judgment and order dated 19/12/2014
in CCC No. 585/2012,19/12/2014 in CCC No. 588/2012, 19/12/2014 in
CCC No. 587/2012,19/12/2014 in CCC No.586/2012 passed by the High
Court of Karnataka at Bangalore)
K. MANJUNATHA RAO & ORS. Petitioner(s)
VERSUS
D.K. RANGASWAMY & ORS. Respondent(s)
(With c/delay in filing SLP)
Date: 07/08/2015 These applications were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. M.N. Umashankar, Adv.
Mr. B. Vishwanath Bhandarkar, Adv.
Mr. Dharm Singh, Adv.
Mr. R. V. Kameshwaran, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioners.
Delay condoned.
The special leave petitions are dismissed.
Signature Not Verified Digitally signed by Chetan Kumar Date: 2015.08.07 17:34:13 IST Reason:(Chetan Kumar) (H.S. Parasher) Court Master Court Master