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Himachal Pradesh High Court

Rekha Thakur vs . Rajesh Kumar on 9 November, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Rekha Thakur Vs. Rajesh Kumar CMPMO No. 481 of 2022 .

09.11.2022 Present: Mr. Vivek Singh Thakur, Advocate, for the petitioner.

Mr. Kishore Pundeer, Advocate, for the respondent.

Mr. Kishore Pundeer, learned counsel, appears for the respondent and seeks time to file power of attorney. Be filed within two weeks.

List for consideration on 07.12.2022.

( Satyen Vaidya ) Judge 9th November, 2022 (sushma) ::: Downloaded on - 09/11/2022 20:33:14 :::CIS