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[Cites 0, Cited by 0] [Section 215D] [Entire Act]

State of Punjab - Subsection

Section 215D(a) in The Punjab Motor Vehicles Rules, 1989

(a)make an application in FORM P.M.A.C.T.A (C) to the Section 176. Section 176. investigating police officer (with prescribed fees) to obtain complete information about the accident, at the earliest;