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[Cites 1, Cited by 15]

Chattisgarh High Court

Sharda Mandal vs Anil Mandal 33 Wp227/1030/2018 Radhe ... on 5 December, 2018

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

                                   1

                                                                    NAFR

        HIGH COURT OF CHHATTISGARH, BILASPUR

                    W.P. (227) No. 1025 of 2018

   Sharda Mandal S/o Haren Mandal Aged About 60 Years
   Occupation- Cultivator, R/o Village -Silfilli, Police Station- Jainagar,
   Tahsil And District- Surajpur, Chhattisgarh
                                                  ---- Petitioner/Plaintiff

                               Versus

1. Anil Mandal S/o Late Kedar Mandal Aged About 60 Years R/o
   Village- Madanpur, Police Station- Jainagar, Tahsil And District-
   Surajpur, Chhattisgarh., District : Surajpur, Chhattisgarh

2. Sanyasi Mandal S/o Late Kedar Mandal Aged About 57 Years R/o
   Village- Madanpur, Police Station- Jainagar, Tahsil And District-
   Surajpur, Chhattisgarh., District : Surajpur, Chhattisgarh

3. Govind Mandal S/o Late Kedar Mandal Aged About 52 Years R/o
   Village- Madanpur, Police Station- Jainagar, Tahsil And District-
   Surajpur, Chhattisgarh., District : Surajpur, Chhattisgarh

4. Sadan Mandal S/o Govind Mandal Aged About 28 Years R/o
   Village- Madanpur, Police Station- Jainagar, Tahsil And District-
   Surajpur, Chhattisgarh., District : Surajpur, Chhattisgarh

5. Anjana Mandal W/o Govind Mandal Aged About 50 Years R/o
   Village- Madanpur, Police Station- Jainagar, Tahsil And District-
   Surajpur, Chhattisgarh., District : Surajpur, Chhattisgarh

6. Panchnan Mandal S/o Sanyasi Mandal Aged About 26 Years R/o
   Village- Madanpur, Police Station- Jainagar, Tahsil And District-
   Surajpur, Chhattisgarh., District : Surajpur, Chhattisgarh

7. Deepak Mandal S/o Sanyasi Mandal Aged About 24 Years R/o
   Village- Madanpur, Police Station- Jainagar, Tahsil And District-
   Surajpur, Chhattisgarh., District : Surajpur, Chhattisgarh

8. Unknown W/o Deepak Mandal Aged About 20 Years R/o Village-
   Madanpur, Police Station- Jainagar, Tahsil And District- Surajpur,
   Chhattisgarh., District : Surajpur, Chhattisgarh
                                                    --- Respondents

For Petitioner : Mr. Gyan Prakash Shukla, Advocate.

Hon'ble Shri Justice Sanjay K. Agrawal 2 Order On Board 05/12/18

1. Learned counsel appearing for the petitioner submits that the application filed by the petitioner under Order 39 Rule 2(A) of CPC is pending consideration before the trial Court since 08.05.2018 and there is no progress till date, therefore, trial Court be directed to decide the same expeditiously.

2. I have heard learned counsel for the petitioner.

3. The prayer is fair and reasonable.

4. Be that as it may, the trial Court is directed to expedite the proceedings initiated under Order 39 Rule 2(A) of CPC and conclude it within a period of four months from the date of receipt of copy of this order.

5. With the aforesaid observation, the writ petition stands finally disposed of. No order as to cost(s).

6. A copy of this order be sent to the trial Court directly as well as through the concerned District Judge for needful and compliance.

SD/-

(Sanjay K. Agrawal) Judge Priyanka