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State of Uttar Pradesh - Section

Section 27M in The U.P. Imposition Of Ceiling On Land Holdings Rules, 1961

27M.

[Section 17A]. - When the holder of the annuity roll appears to receive the payment of the annuity, he shall produce before the Treasury Officer his copy of the annuity roll and a bill in C.L.H. Form 44. The former shall be returned to the holder after the Treasury Officer has satisfied himself as to the genuineness of the claim.