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Principal Commissioner Of Income Tax ... vs M/S Mahagun Realtors (P) Ltd on 10 February, 2020

Bench: Uday Umesh Lalit, Vineet Saran

     ITEM NO.15                                  COURT NO.6                 SECTION XIV

                                     S U P R E M E C O U R T O F        I N D I A
                                             RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 1031/2020

     (Arising out of impugned final judgment and order dated 21-08-2019
     in ITA No. 73/2019 passed by the High Court Of Delhi At New Delhi)

     PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) 2                        Petitioner(s)

                                                        VERSUS

     M/S MAHAGUN REALTORS (P) LTD                                            Respondent(s)

     (IA No.17226/2020-CONDONATION OF DELAY IN FILING )

     Date : 10-02-2020 This petition was called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE UDAY UMESH LALIT
                              HON'BLE MR. JUSTICE VINEET SARAN


     For Petitioner(s)                      Ms. Pinky Anand, ASG
                                            Mr. Jatin Singhal, Adv.
                                            Ms. Praveena Gautam, Adv.
                                            Mr. Chakitan V.S. Papta, Adv.
                                            Mrs. Anil Katiyar, AOR

     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Learned ASG relied upon the order dated 5.7.2018 passed by this Court in SLP (C) No.16973/2018 and other connected matters.

Delay condoned.

Issue notice. Dasti, in addition, is permitted. To be listed alongwith SLP (C) No.16973/2018 and other connected matters on 16.3.2020.

Digitally signed by INDU MARWAH Date: 2020.02.12 17:20:03 IST Reason:

     (INDU MARWAH)                                                        (SUMAN JAIN)
     COURT MASTER                                                      ASSISTANT REGISTRAR