Himachal Pradesh High Court
Rajesh Bansal & Another vs . Nand Lal & Others on 26 August, 2022
Author: Sabina
Bench: Sabina
Rajesh Bansal & Another Vs. Nand Lal & Others .
CMPMO No. 260 of 2021 26.08.2022 Present: Mr. Romesh Verma, Advocate for the petitioners.
Mr. Bimal Gupta, Senior Advcoate with Mr. Satish Sharma & Ms. Kusum Chaudhary, Advocates for respondents Nos.3, 4(a), 4(b), 5(a) & 5(c).
r to Service of respondent No.9 is complete, but none has appeared on his behalf.
Let notice be issued to the remaining unserved respondents, on doing the needful, returnable within four weeks.
List with CMPMO No.86 of 2020.
(Sabina) Judge August 26, 2022 (ps) ::: Downloaded on - 26/08/2022 20:06:52 :::CIS