Bombay High Court
Tecpro System Limited vs Ultratech Cements Limited on 9 April, 2026
1/1 15 & 17-IA-1256-2026 (OS).DOC
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
(15) INTERIM APPLICATION NO. 1256 OF 2026
IN
COMMERCIAL ARBITRATION APPLICATION (L) NO. 12404 OF 2023
Tecpro System Limited ...Applicant
Versus
Ultratech Cements Limited ...Respondent
AND
(17) INTERIM APPLICATION NO. 1690 OF 2026
IN
COMMERCIAL ARBITRATION APPLICATION (ST) NO. 12400 OF 2023
_______
Mr. Vishal N. Nevshe i/b Mr. Abhishek Bhaduri (Through VC) for the Applicant.
Mr. Samkit Jain a/w Pratik Jhaveri i/b. P&A Law Offices.
_______
CORAM : ARIF S. DOCTOR, J.
DATE : 9th APRIL, 2026 P.C.
1. Learned counsel for the Respondent raised a grievance that a copy of the Interim Application has not been served. Learned counsel for the Applicant undertakes to serve the same.
2. Stand over to 16th April, 2026.
[ARIF S. DOCTOR, J.] Areeb ::: Uploaded on - 10/04/2026 ::: Downloaded on - 10/04/2026 22:21:32 :::