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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Himachal Pradesh - Subsection

Section 21(9) in Himachal Pradesh Early Childhood Care and Education Centres (Registration and Regulation) Act, 2017

(9)The Head of Centre, in addition to above, shall adhere to all directions and notifications, if any, issued by the Government in this regard from time to time.