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Union of India - Section

Section 2 in The Bureau of Indian Standards (Powers and Duties of Director-General) Regulations, 1987

2. Definitions.

- In these regulations, unless the context otherwise requires -
(a)"Act" means the Bureau of Indian Standards Act, 1986 (63 of 1986);
(b)"employee" means officers and employees in the whole time service of the Bureau but does not include a person employed on daily wages;
(c)"rules" means the Bureau of Indian Standards Rules, 1987;
(d)"post" means a post under the Bureau;
(e)All other words and expressions used in the regulations and not defined but defined in the Act or the rules shall have the meanings respectively assigned to them in the Act and the rules.