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State of Odisha - Section

Section 23 in The Orissa District Planning Committees Rules, 2000

23. Certificate of election.

- The Returning Officer shall grant a certificate of election in Form 12 to a candidate declared elected either under sub-rule (4) of rule 9 or under rule 22 and obtain from the candidate an acknowledgement of its receipt duly signed by him and send the acknowledgement to the District Magistrate.