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[Cites 0, Cited by 0] [Section 25(9)] [Section 25] [Entire Act]

State of Karnataka - Subsection

Section 25(9)(a) in Karnataka Goods and Services Tax Act, 2017

(a)any specialised agency of the United Nations Organisation or any Multilateral Financial Institution and Organisation notified under the United Nations (Privileges and Immunities) Act, 1947 (Central Act 46 of 1947), Consulate or Embassy of foreign countries; and