Patna High Court - Orders
Kameshwar Mandal vs The State Of Bihar on 5 December, 2014
Author: Akhilesh Chandra
Bench: Akhilesh Chandra
Patna High Court Cr.Misc. No.48826 of 2014 (2) dt.05-12-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.48826 of 2014
Arising Out of PS.Case No. -143 Year- 2014 Thana -CHHATAPUR
District- SUPAUL
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Kameshwar Mandal
.... .... Petitioner/s
Versus
The State of Bihar
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Kamal Kishore Singh
For the Opposite Party/s : Mr. Ram Sewak Choudhary(APP)
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CORAM: HONOURABLE MR. JUSTICE AKHILESH CHANDRA
ORAL ORDER
2 05-12-2014This application is placed under the heading "For Orders".
Call for xerox copy of original case diary with all enclosures from the court of Sub-Divisional Judicial Magistrate, Supaul, in connection with Chhatapur P.S. Case No. 143/2014.
Let the matter be listed after receipt of the same.
Rajeev/- (Akhilesh Chandra, J.)
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