Section 10(2) in The Rajasthan Legislative Assembly Pensioner Members (Free Transit by Road Transport Service and Medical Facilities) Rules, 1989
(2)If the Secretary is satisfied that the application, essentiality certificate and other documents are complete in all respects, he shall sanction the amount of reimbursement subject to the extent of its admissibility under sub-section (2) of section 4-A of the Act,
