Supreme Court - Daily Orders
Abhishek Tripathi vs Union Of India on 25 September, 2023
Bench: Hrishikesh Roy, Sanjay Karol
ITEM NO.44 COURT NO.9 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 1348/2021
ABHISHEK TRIPATHI Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.162574/2021-EXEMPTION FROM FILING O.T.)
Date : 25-09-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HRISHIKESH ROY
HON'BLE MR. JUSTICE SANJAY KAROL
For Petitioner(s) Mr. Vipin Kumar Jai, AOR (NP)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
When the case is called, there is none to represent the petitioner. On the last date i.e., 02.09.2022, the case had to be adjourned because no one was pursuing the matter on behalf of the petitioner despite the second call.
Noticing the consecutive default, the case stands dismissed for non-prosecution.
Pending application(s), if any, shall stand closed.
(NITIN TALREJA) (KAMLESH RAWAT)
COURT MASTER (SH) ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
NITIN TALREJA
Date: 2023.09.26
17:01:08 IST
Reason: