Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 6 in The Punjab District Planning Committees Act, 2005

6. Abolition of District Planning and Development Board.

- With effect from the date, the Committees are constituted under this Act, the existing District Planning and Development Boards in the State shall cease to function.