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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Mizoram - Subsection

Section 39(3) in Mizoram Liquor (Prohibition) Act, 2019

(3)the receptacles, packages, and coverings in which anything liable to confiscation under subsection (1) and (2) of this Section is found and the other contents, if any, of such receptacles and packages and;