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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(4) in The Rajasthan Colonisation (Model Villager And Farms By Literates) Conditions, 1955

(4)Use of Improved Implements - To provide and use improved implements as may be supplied or recommended by the Agriculture Department provided that a minimum number of improved implements on the following scale shall always be maintained by the grantee per square or 25 bighas of his land: -
(a)one furrow-turning plough of the type recommended by the Agriculture Department,
(b)one bar harrow,
(c)one Rabi drill (preferably of the automatic type, in which case one per two square will be sufficient),
(d)one Kharif drill.