Section 9 in The Lubricating Oils And Greases (Processing, Supply and Distribution Regulation) Order, 1987
9. Power of Central Government to issue directions.
- The Central Government may, from time to time, by general or special order, issue to any processor such directions as it consider necessary regarding the processing, storage, transport and disposal of lubricant and grease and upon the issue of such directions, such processor shall be bound to comply therewith.
