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[Cites 0, Cited by 0] [Section 120(1)] [Section 120] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 120(1)(b) in Arunachal Pradesh Co-operative Societies Act, 1978

(b)if made or sanctioned by any person other than the Registrar, or the Additional or Joint Registrar on whom the powers of the Registrar are conferred-to the Registrar.