Supreme Court - Daily Orders
Lieutenant Colonel Annu Dogra vs Union Of India on 18 January, 2019
Bench: D.Y. Chandrachud, M.R. Shah
ITEM NO.26 COURT NO.11 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 38/2019
LIEUTENANT COLONEL ANNU DOGRA Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.5995/2019-EX-PARTE STAY)
Date : 18-01-2019 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s)
Mr. Rana Mukherjee, Sr. Adv.
Mr. Sunil J. Mathews, Adv.
Sabah Iqbal Siddiqui, Adv.
Mr. Tusharjeet Singh, Adv.
Mr. Kasturika Kaumudi, Adv.
Mr. Shashi Bhushan P. Adgaonkar, Adv.
Ms. Aishwarya Bhati, AOR
Ms. Vaidruti Mishra, Adv.
Ms. Tanuja P., Adv.
Mr. Biswabra Dash, Adv.
Mr. Harsh Vardhan, Adv.
Mr. Suresh Pandey, Adv.
Mr. Damodar Solanki, Adv.
For Respondent(s)
Mr. Vikramjit Banerjee, ASG
Mr. R. Balasubramanian, Adv.
Ms. Shradha Deshmukh, Adv.
Ms. Chasanaya L. Kumaran, Adv.
Ms. L. Charanya, Adv.
Mr. Arvind Kumar Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by MANISH SETHI Date: 2019.01.19 List on 23 January 2019.
15:06:05 IST Reason:(MANISH SETHI) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER