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State of Uttar Pradesh - Section

Section 24 in The U.P. Employees' State Insurance Labour Medical Service Auditors Service Rules, 1997

24. Canvassing.

- No recommendations, either written or oral, other than those required under the rules applicable to the post on Service will be taken into consideration any attempt on the part of the candidate to enlist support directly or indirectly for his candidature will disqualify him for appointment.