Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 13 in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

13. Defecation in public places an offence.

- Defecating or causing defecation by children in street, drain or any public place other than private or public toilets shall constitute an offence under these bye-laws and attract penalty.