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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(5) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(5)The Central Government shall notify the Organization for transmission to the Parties concerned of all cases where the facilities provided under this regulation are alleged to be inadequate.Chapter - VII Special Requirements for Fixed or Floating Platform