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State of Odisha - Section

Section 4 in The Orissa Marine Fishing Regulation Rules, 1983

4. Fees payable for registration of vessels.

- The registration fees for a fishing vessel once for its life-time shall be paid at the rate as specified in the Table below :
  Class of vessel Amount of fees
  (1) (2)
(1) Mechanised fishing vessels above 25 gross tonnes or above 15meters Rs. 100 (Rupee one hundred) only each.
(2) Mechanised fishing vessels up to 15 metres Rs. 50 (Rupees fifty) only each.
(3) Country Crafts above 8.5 metres using sail and oars Rs. 20 (Rupees twenty) only each.
(4) Country Crafts up to 8.5 metres using sail and oars,catamarans and canoes Rs. 10 (Rupees ten) only each.