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Chattisgarh High Court

Vikram Sahu vs State Of Chhattisgarh 8 Mcrc/448/2019 ... on 17 January, 2019

                         HIGH COURT OF CHHATTISGARH, BILASPUR
                                           MCRC No. 447 of 2019
                                  VIKRAM SAHU Vs. STATE OF CHHATTISGARH




    1

17-01-2019

Heard.

Admit.

Call for the case diary and list the matter for final hearing in due course.

sd/-

(Sharad Kumar Gupta) Judge Khushi