Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Maharashtra - Subsection

Section 44(1)(ii) in Maharashtra Highways Act, 1955

(ii)elsewhere, to the Civil Judge (Senior Division) of the district within the limits of whose jurisdiction the land is situate.