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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in Warehousing Development and Regulatory Authority (Conditions of service of the Officers and other Employees) Regulations, 2016

(2)The words and expressions used herein and not defined in these regulations but defined in the Act or Rules made thereunder, shall have the same meanings respectively assigned to them in the Act or the Rules.Chapter-II Salary and Allowances of the Officers of the Authority