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[Cites 0, Cited by 0] [Section 13(7)] [Section 13] [Entire Act]

State of Kerala - Subsection

Section 13(7)(ii) in A.P.J. Abdul Kalam Technological University Act, 2015

(ii)where vacancy occurs in the office of the Vice-Chancellor because of death,, resignation or otherwise and it cannot be filled; up conveniently and expeditiously in accordance with the provisions of sub-sections (1) to (5) ;